Section 76(3)(a) in The Indian Stamp Act, 1899

[Cites 0, Cited by 0] [Section 76(3)] [Section 76] [Entire Act]

(a)all or any of the powers conferred on it by sections 2(9), 33(3)(b), 70(1), 74 and 78 to the Chief Controlling Revenue-authority, and

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