(33)"Public building" means a building constructed, used or adopted to be used-(a)as a place of public worship or as a school, college or other place of institution (not being a dwelling house so used) or as a hospital, nursing home, materinity home, factory, work house, public theatre, public cinema, public hall, public concord room, public lecture room, public library or public exhibition room or as a public place of assembly ; or(b)as a hotel, eating house, lodging house, home hostel, refuge or shelter ; or(c)for any other public purpose ;
