Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Haryana - Subsection Section 23(1) in The Punjab Cotton Ginning and Pressing Factories Act, 1953 (1)The Cotton Ginning and Pressing Factories Act 1925, (Act XII of 1925), in its application to Punjab is hereby repealed.
