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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(2) in The Bombay Identification of Prisoners Rules, 1936

(2)Finger impressions shall be taken by applying printer's ink to the palmar surfaces of the fingers and thumbs above the first joint and then applying the surfaces so inked to a paper form prepared so as to show the impression of each finger or thumb in the space provided for it.