Allahabad High Court
Dr. Dinesh Kumar vs Prof. D.K. Gupta Director, ... on 23 November, 2020
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CONTEMPT No. - 2063 of 2020 Applicant :- Dr. Dinesh Kumar Opposite Party :- Prof. D.K. Gupta Director, S.S.P.H.P.G.T.I.,Noida Counsel for Applicant :- Santosh Kumar Yadav Hon'ble Abdul Moin,J.
Supplementary affidavit filed today be kept on record.
Learned counsel for the petitioner, after arguing at some length, prays that the present contempt petition may be dismissed as withdrawn.
Accordingly, the present contempt petition is dismissed as withdrawn. However, the dismissal of this contempt petition would not preclude the petitioner from pursuing other remedies as available to him.
Order Date :- 23.11.2020 Rakesh (Abdul Moin, J.)