Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Chattisgarh - Subsection

Section 104(e) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(e)a person responsible for a concreting work keeps all records of inspections referred to in clause (a) and clause (b) at the worker place relating to such inspection and produces them for inspection upon the demand of an Inspector having jurisdiction.