Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(iii) in The Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979 (iii)The advance shall be disbursed in four instalments depending upon the stage of construction and the amount of each instalment shall be as under :-
