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[Cites 0, Cited by 0] [Section 39A(1)] [Section 39A] [Entire Act]

Union of India - Subsection

Section 39A(1)(f) in The Aircraft Rules, 1937

(f)[ has unauthorisedly varied or tempered with the particulars entered in a license or rating,] [Inserted by G.S.R. 485(E), dated 28.6.2001 (w.e.f. 28.6.2001). ]