Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(2) in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002 (2)The separate accounts under sub-section (1) shall be maintained in such form and in such manner as may be specified by the Central Government.
