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[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(16)(i) in The Nagaland Excise Act, 1967

(i)the leaves, small stalks or flowering or fruiting tops of the Indian hemp plant (Cannabis Sativa L) including all forms known as bhang, sidhi or ganja ;