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State of Uttar Pradesh - Section

Section 21 in U.P. Reserve Guard Jail Warders Service Rules, 1983

21. Pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the Service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time.
(2)The scales of [pay] [See now Revised Pay Scale.] at the time of the commencement of these rules are as follows:
(1) Reserve Guard/Chief Head Warder Rs. 430-12-490-15-520-E.B.-15-640-E.B.-15-685.
(2) Reserve Guard Head Warder (Selection Grade) Rs. 454-12-514-E.B.-586-14-600.
(3) Reserve Guard Head Warder Rs. 354-10-424-E.B.-10-454-12-514-E.B.-12-550.
(4) Reserve Guard Warder Rs. 330-7-365-8-381-E.B.-8-405-9-450-E.B.-9-495.