Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] Union of India - Subsection Section 93(2) in Conduct of Elections Rules, 1961 (2)[ Subject to such conditions and to the payment of such fee as the Election Commission may direct, -(a)all other papers relating to the election shall be open to public inspection; and(b)copies thereof shall on application be furnished.
