Section 52M(2) in The Narcotic Drugs And Psychotropic Substances Rules, 1985
(2)The expired stock of essential narcotic drugs as may be in the possession of an authorised person or a registered medical practitioner shall be destroyed in such manner as may be specified by the Controller of Drugs.[Chapter V B] [Inserted by Notification No. G.S.R. 359(E), dated 5.5.2015 (w.e.f. 14.11.1985).] Special Provisions Relating to recognised Medical Institution
