Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act]

NCT Delhi - Subsection

Section 175(1)(c) in The New Delhi Municipal Council Act, 1994

(c)to remove any existing drain or other appliance or thing used or intended to be used for drainage which is injurious to health;