Allahabad High Court
Vidit Kumar Agarwal vs Dy. Commissioner Of Income Tax Jhansi & ... on 2 February, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 1854 of 2006 Petitioner :- Vidit Kumar Agarwal Respondent :- Dy. Commissioner Of Income Tax J hansi & Another Petitioner Counsel :- Rakesh Ranj an Agrawal,Suyash Agarwal Respondent Counsel :- S.C. Hon'ble Ra°es Kumar,J.
Hon'ble Bala Krishna NaraVana.J. On the request of Sri Ashok Kumar, Advocate, list after 15.2.2010. Order Date :- 2.2.2010 R./