Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 109(k) in Arunachal Pradesh Co-operative Societies Act, 1978

(k)to determine by what persons and in what proportion the cost of the liquidation shall be borne;