Supreme Court - Daily Orders
Managing Director, U.P State ... vs Ram Rakhi on 12 February, 2016
Bench: Shiva Kirti Singh, Rohinton Fali Nariman
ITEM NO.11 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)...... of 2016
CC No. 608/2016
(Arising out of impugned final judgment and order dated
23/04/2015 in FA No. 613/2005 passed by the High Court Of
Judicature at Allahabad)
MANAGING DIRECTOR, U.P STATE INDUSTRIAL
DEVELOPMENT CORPORATION LTD. Petitioner(s)
VERSUS
RAM RAKHI AND ANR. Respondent(s)
I.A. 1/2016(with c/delay in filing SLP and office report)
Date :12/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. C.L. Pandey, Sr. Adv.
Ms. Ananya Pandey, Adv.
Mr. Yash Pal Dhingra,Adv.
For Respondent(s) Mr. D.S. Sharma, Adv.
Mr. D.K. Garg, Adv.
Mr. Pahlad Singh Sharma,Adv. (NP)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[ Charanjeet Kaur ] [ Renu Diwan ] A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2016.02.12 17:15:50 IST Reason: