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State of Rajasthan - Section

Section 43 in Rajasthan State Dental Council Rules, 2008

43. Decision of all points of order by the President.

(1)The President shall decide all points of order which may arise, and his decision shall be final.
(2)If any question arises with reference to procedure in respect of a matter for which these rules make no provision, the President shall decide the same and his decision shall be final.