Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(4) in Bihar Anti Terrorist Squad Rules, 2014 (4)For the purpose of collecting intelligence, Secret Service Fund shall be allocated to the Squad that will be disbursed by the Inspector General as per the requirement.
