Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Service Tax Credit Rules, 2002 7. Dump/ stack yards shall be illuminated by suitable numbers of high mast towers/ light source. It shall also be ensured that adequate light reaches up to edges of the active dump.
