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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Sikkim - Subsection

Section 79(1) in Sikkim Co-Operative Societies Act, 1978

(1)The Registrar may, after considering the report of the liquidator made to him under sub-section (3) of section 77 order the registration of the society to be cancelled.