Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(vi) in The Maharashtra Educational Institutions (Management) Act, 1976 (vi)“Junior College of Education” means a school imparting teacher education to person for being appointed as teachers in pre-school centres and primary schools;
