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[Cites 0, Cited by 0] [Section 51(1A)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(1A)(a) in The Wakf Act, 1995

(a)the acquisition shall not be in contravention of the Places of Public Worship (Special Provisions) Act, 1991 (42 of 1991);