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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Chattisgarh - Subsection

Section 62(2)(iv) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

(iv)Any officer or employee desirous of resuming duty on expiry or medical leave shall produce medical certificate issued by a recognized medical practitioner acceptable of the Bank stating that he is fit for duty.