Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(3) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(3)On payment of the renewal fee, the Registrar shall, in the prescribed manner, endorse the certificate of registration.'.]]