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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(a) in The Rajasthan Housing Schemes (Land Acquisition) Act, 1960

(a)in clause (f) of section 3, after the words "such provision" the words and brackets "and a housing scheme as defined in the Rajasthan Housing Schemes (Land Acquisition) Act, 1960" had been inserted: