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State of Uttar Pradesh - Section

Section 286 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

286.

A register shall be maintained in Z.A. Form 75 for each tahsil and for each description of process employed during the revenue year showing (1) the serial number of the process, (2) the name of the village and (3) the name of the person against whom or against whose property the process was issued.A-Preliminary Proceedings