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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa (State) Council of Culture Rules, 1990

(2)The State Council may get associated with reputed National/International bodies and may also collaborate with various organisations for the purpose of implementation of its overall objects or for specific projects, schemes or programmes.Bodies of the State Council