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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Special Protection Force Subordinate Service Rules, 1995

7. Probation.

- Every person appointed by direct recruitment shall be on probation for a total period of two years on duty within a continuous period of three years and every person appointed by promotion or by transfer shall be on probation for a total period of one year on duty within a continuous period of two years from the date of commencement of probation.