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[Cites 0, Cited by 0] [Section 36A(6)] [Section 36A] [Entire Act]

State of West Bengal - Subsection

Section 36A(6)(d) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(d)has been convicted by a court of law for an offence involving moral turpitude, shall be eligible to be appointed as a member of the Board.