Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1114 in Rules under the United Provinces Excise Act, 1910 1114. Power of Excise Commissioner to fix alcoholic strength discretionary. - The Excise Commissioner may if he deems it necessary, fix normal alcoholic strength and allowable margins for the wines to be manufactured.
