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State of Jharkhand - Section

Section 858 in Bihar Education Code, 1961

858. Rules for Inspecting Officers.

- All inspecting officers of the Department specially, Regional Deputy Director of Education, Inspectress of Schools District Education Officers, Sub-divisional Education Officer, District Superintendents of Education and the District Inspectresses of Schools while making over charge of their offices to their successors on the eve of their transfer from one station to another or at the time of their superannuation should make it a point to prepare a complete list of all important and complicated administrative matters relating to schools or offices under their control and fully discuss these with the relieving officers furnishing detailed background in respect of every important item. They should also submit a copy of the same to the Director for information.(D. P. I.'s letter no. 27129, dated the 29th August, 1953.)