Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Gujarat - Subsection Section 54(4) in The Bombay Public Trusts Act, 1950 (4)[ The provisions of Chapter IV shall not apply to dharmada] [Sub-section (4) was added, by Bombay 14. of 1951, Section 14(ii).].
