Delhi High Court - Orders
Tvf Media Labs Pvt Ltd & Ors vs State (Govt.Of Nct Of Delhi) & Anr on 15 April, 2021
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
(VIA VIDEO-CONFERENCING)
$~10, 11 & 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2214/2020 and Crl.M.A. 15761/2020
TVF MEDIA LABS PVT LTD & ORS. ..... Petitioners
Through: Mr. Ravjyot Singh, Advocate.
versus
STATE (GOVT.OF NCT OF DELHI) & ANR. ..... Respondents
Through: Mr. Mukesh Kumar, APP for the
State with SI, Sudhir Kumar, PS
Mukherjee Nagar.
+ CRL.M.C. 2399/2020 and Crl. M.A. 16891/2020
APOORVA ARORA & ANR. ..... Petitioners
Through: Mr. Akshay Malik, Advocate.
versus
STATE & ANR. ..... Respondents
Through: Mr. Mukesh Kumar, APP for the
State with SI, Sudhir Kumar, PS
Mukherjee Nagar.
+ CRL.M.C. 2215/2020 and Crl. M.A. 15763/2020
MR SIMARPREET SINGH ..... Petitioner
Through:
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Mukesh Kumar, APP for the
State with SI, Sudhir Kumar, PS
Mukherjee Nagar.
Signature Not Verified
Digitally Signed By:KAMAL
KANT MENDIRATTA
Signing Date:16.04.2021
22:00
(VIA VIDEO-CONFERENCING)
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 15.04.2021 The matter is taken up today as 14.04.2021 was declared holiday on account of Ambedkar Jayanti.
None appears for respondent no. 2. Reply has also not been filed. Respondent to file reply within three days with an advance copy to respondent no. 1 as well as to petitioner. Thereafter rejoinder, if any, be filed within two weeks.
List on 12th July 2021.
Interim order to continue.
RAJNISH BHATNAGAR, J APRIL 15, 2021 P Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:16.04.2021 22:00