Supreme Court - Daily Orders
Manoharlal Sharma vs Union Of India on 15 May, 2015
Bench: Jagdish Singh Khehar, Madan B. Lokur, Kurian Joseph
ITEM NO.51 COURT NO.4 SECTION PIL W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 66/2015
MANOHARLAL SHARMA Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with appln. (s) for directions and permission to appear and
argue in person and office report)
Date : 15/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr.Manohar Lal Sharma, in person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List after the disposal of show cause notice issued to the petitioner in Writ Petition © No. 14 of 2015.
(Parveen Kr. Chawla) (Renuka Sadana)
Court Master Court Master
Signature Not Verified
Digitally signed by
Parveen Kumar Chawla
Date: 2015.05.16
10:42:43 IST
Reason: