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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(81) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

81.1Any Owner/Agent who wishes to handle infections substances shall give the Competent Authority all the relevant particulars of the goods to be handled well in advance. This should be enough for the Port Authorities to seek the expert advice and help so that these goods can be handled abiding by all the restrictions as may be determined by such experts.