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State of Tamilnadu - Section

Section 74 in Grant-in-Aid Code of the Tamil Nadu Educational Department

74. Application for aid.

- Application for grants on behalf of rural colleges shall be made in the prescribed form (Appendix 'J')-A financial statement in the prescribed form (Appendix 'F') bearing the counter-signature of a competent auditor not in any way connected with the college shall be submitted to the Director through the District Educational Officer not later than 1st May. The decision of the District Educational Officer as to whether any person is a competent auditor will be final.