Section 34 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
34. Refusal to transfer or assignment.
- If the application raises doubts or suspicion of trafficking in licence or involves transfer or assignment to a person, who in the opinion of the licensing authority is not in any way qualified and eligible for the grant of a new licence, the application shall be rejected.
