Jharkhand High Court
[Tisco And Another. vs . State Of Bihar (Now Jharkhand) And ... on 5 September, 2023
Author: Ananda Sen
Bench: Sanjaya Kumar Mishra, Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
CWJC No. 3819 of 1993
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[Tisco and Another. Vs. State of Bihar (Now Jharkhand) and Ors.]
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CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
SRI ANANDA SEN, J.
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For the Petitioner: M/s Indrajit Sinha, G.M. Misra and Sagar Kumar, Advs. For the State: Mr. Piyush Chitresh, AC to AG.
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32/05.09.2023: On the request of learned counsel for the parties, by way of last indulgence, list this case on 17th October, 2023.
(Sanjaya Kumar Mishra, C.J.)
Anu/- (Ananda Sen, J.)