Section 2(1)(n) in The Rehabilitation Council Of India Act, 1992

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(n)"rehabilitation professionals" means--

(i)audiologists and speech therapists;

(ii)clinical psychologists;

(iii)hearing aid and ear mould technicians;

(iv)rehabilitation engineers and technicians;

(v)special teachers for educating and training the handicaped;

(vi)vocational counsellors, employment officers and placement officers dealing with handicapped;

(vii)multi-purpose rehabilitation therapists, technicians; or

(viii)such other category of professionals as the Central Government may, in consultation with the Council, notify from time to time;

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