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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(3)(v) in Meghalaya Community Participation and Public Services Social Audit Act, 2017

(v)the members shall be selected or nominated through a special general meeting of the male and female heads of households in the village or locality;