Section 4(1)(b) in The M.P. Van Upaj Ke Kararon Ka Punrikshan Niyam, 1987

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(b)the weightage to be given to the quality and quantities involved in the sales referred to in clause (a) where there is more than one sale;

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