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State of Jharkhand - Section

Section 777 in Bihar Education Code, 1961

777. Term of office.

- The members of the Board other than ex-officio members shall hold office for a term of three years with effect from the date of their nomination. Any casual vacancy occurring during the term shall be filled up in the same manner for the remaining period of the term only. Any casual vacancy in the Board shall not nullify the proceedings of the Board on that account.