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State of Jammu-Kashmir - Section

Section 97 in The Jammu and Kashmir Christian Marriage and Divorce Act, 1957

97. Wife's legal position during continuance of order.

- So long as any such order of protection remains in force, the wife shall be and be deemed to have been, during such desertion of her, in the like position in all respects, with regard to property and contract and suing and being sued, as she would be under this Act if she obtained a decree of judicial separation.Restitution of Conjugal Rights