Calcutta High Court
Re; Leather World Indiad Ltd. @ Jmd Chain ... vs Anil Arora on 22 November, 2016
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CP No.984 of 2016
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
RE; LEATHER WORLD INDIAD LTD. @ JMD CHAIN STORES LTD.
AND
ANIL ARORA
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 22nd November, 2016.
Appearance:
Mr. Aniruddha Mitra, Adv.
Mr. Manish Kumar Mishra, Adv.
The Court: The time to file affidavit in opposition is extended by two weeks from date; reply thereto, if any, within two weeks thereafter. The matter shall appear under the heading "Company Matter Adjourned" in the monthly combined list of January, 2017.
(SOUMEN SEN, J.) sp/