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Calcutta High Court

Re; Leather World Indiad Ltd. @ Jmd Chain ... vs Anil Arora on 22 November, 2016

Author: Soumen Sen

Bench: Soumen Sen

                                  ORDER SHEET
                                 CP No.984 of 2016
                         IN THE HIGH COURT AT CALCUTTA
                                Original Jurisdiction
                                  ORIGINAL SIDE


       RE; LEATHER WORLD INDIAD LTD. @ JMD CHAIN STORES LTD.
                               AND
                            ANIL ARORA




  BEFORE:

  The Hon'ble JUSTICE SOUMEN SEN

Date : 22nd November, 2016.

Appearance:

Mr. Aniruddha Mitra, Adv.
Mr. Manish Kumar Mishra, Adv.
The Court: The time to file affidavit in opposition is extended by two weeks from date; reply thereto, if any, within two weeks thereafter. The matter shall appear under the heading "Company Matter Adjourned" in the monthly combined list of January, 2017.
(SOUMEN SEN, J.) sp/