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[Cites 0, Cited by 0] [Section 6E] [Entire Act]

State of West Bengal - Subsection

Section 6E(3) in The Indian Red Cross Society (Bengal Branch) Act, 1920

(3)The Managing Body shall be deemed to be duly constituted and shall have power to act, to meet, to transact business and exercise its powers under sub-sections (1) and (2), notwithstanding any vacancy among its members.]