Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 29 in The West Bengal Special Economic Zone Act, 2003. 29. Units to be public utility service. - The units in a Special Economic Zone shall be declared as public utility service under the Industrial Disputes Act, 1947.
