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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(a) in The International Monetary Fund and Bank Act, 1945

(a)the subscriptions payable by the Central Government, to the International Fund underparagraph (a) of section 3 [Omitted by Act 67 of 1982, s. 2 (w.e.f. 15-1-1983)] of Article III of the Fund Agreement, and [Subs. by Act 25 of 1959, s. 4, for "to the International Bank under paragraph (a)" ; to the InternationalBank under paragraphs (a) and (c)] of section 3 of Article II of the Bank Agreement;