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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(5) in The Indian Post Office Rules, 1933

(5)Fatty substances which are not easily liquefied such as ointments, soft soaps, resin, etc, shall be enclosed in an inner cover (box, bag of linen or parchment, etc), which shall itself be placed in a second box of wood, metal or strong and thick leather.