Supreme Court - Daily Orders
Securities And Exchange Board Of India vs Commissioner Of Cgst on 13 March, 2023
Bench: Surya Kant, J.K. Maheshwari
ITEM NO.39 COURT NO.9 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).7366/2021
SECURITIES AND EXCHANGE BOARD OF INDIA Appellant(s)
VERSUS
COMMISSIONER OF CGST Respondent(s)
(IA No.157786/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.157788/2021-EX-PARTE STAY
IA No.157788/2021 - EX-PARTE STAY
IA No.157786/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 13-03-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Appellant(s) Mr. Abhishek Baid, Adv.
Mr. Praneet Das, Adv.
Mr. Ashok Kumar Jain, Adv.
Mr. Anup Jain, AOR
For Respondent(s) Mr. Mukesh Kumar Maroria, AOR
Mr. Sudhershan K, Adv.
Mr. S.K. Singhania, Adv.
Mr. Naman Tondan, Adv.
Mr. B.K. Satija, Adv.
Mr. Madhav Sinhal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. The Court is convened through Video Conferencing.
2. In view of letter circulated by learned counsel for the appellant seeking an adjournment to file rejoinder affidavit, let the matter be listed on 24.04.2023.
Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.03.14 (SATISH KUMAR YADAV) 18:43:56 IST Reason: (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)